The High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981
Act No. 26 of 1981
[9th September, 1981.]
An Act to provide for the extension of the jurisdiction of the High Court at Bombay to the Union territory of Goa, Daman and Diu, for the establishment of a permanent bench of that High Court at Panaji and for matters connected therewith.
BE it enacted by Parliament in the Thirty-second Year of the Republic of India as follows:-