7. Objects of corresponding University.
Each corresponding University shall be deemed to be established and incorporated for the following objects, namely:
(a) making provision for imparting education in different branches of study, particularly agriculture, veterinary and animal science, agricultural engineering, home sciences and other allied sciences;
(b) furthering the advancement of learning and prosecution of research, particularly in agriculture and other allied sciences;
(c) undertaking the extension of such sciences to the rural people of the territories within which the University is required by this Act to function;
(d) such other purposes as the appropriate Government may, by notification in the Official Gazette, direct.