11. Authorities and officers of a corresponding University.

The following shall be the authorities and officers of each corresponding University, namely:

(a) Authorities of a corresponding University

(i) Board;

(ii) Academic Council;

(iii) Board of Studies; and

(iv) Such other authorities as may be declared by the Statutes to be authorities of the University.

(b) Officers of the corresponding University

(i) Chancellor;

(ii) Vice-Chancellor;

(iii) Dean of Post-GraduateStudies;

(iv) Deans of the colleges;

(v) Director of Research;

(vi) Director of Agricultural Extension Education;

(vii) Director of Students Welfare;

(viii) Registrar;

(ix) Comptroller;

(x) Estate Officer;

(xi) Librarian; and

(xii) Such other persons in the service of the University as may be declared by the Statutes to be officers of the University.