The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

[Act No. 31 of 1979]

[11th June, 1979.]

Contents
Title	Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979
Sections	Particulars
Part I	Preliminary
1.	Short title
2.	Definitions
Part II	Alteration of Boundaries
3.	Replacement of fluctuating boundaries by fixed boundaries
4.	Transfer of territories
5.	Amendment of First Schedule to the Constitution
Part III	Representation in The Legislatures
6.	Construction of delimitation orders
7.	Provision as to sitting members
Part IV	High Courts
8.	Extension of jurisdiction of, and transfer of proceedings to, High Court of Punjab and Haryana
9.	Extension of jurisdiction of, and transfer of proceedings to, High Court at Allahabad
10.	Right to appear in any proceedings transferred under section 8 or section 9
11.	Interpretation
Part V	Authorisation of Expenditure
12.	Appropriation of moneys for expenditure in transferred territories under existing appropriation Acts
13.	Reports relating to accounts of Haryana and Uttar Pradesh
Part VI	Apportionment of Assets and Liabilities
14.	Land and goods
15.	Arrears of taxes
16.	Right to recover loans and advances
17.	Refund of taxes collected in excess
18.	Deposits
19.	Contracts
20.	Liability in respect of actionable wrong
21.	Liability as guarantor of co-operative societies
22.	Items in suspense
23.	Apportionment of assets or liabilities by agreement
24.	Power of Central Government to order allocation or adjustment in certain cases
25.	Expenditure to be charged on the Consolidated Fund
Part VII	Legal and Miscellaneous Provisions
26.	State Financial Corporations and State Electricity Boards
27.	Territorial extent of laws
28.	Power to adapt laws
29.	Power to construe laws
30.	Legal proceedings
31.	Transfer of pending proceedings
32.	Construction of boundary pillars, etc.
33.	Validity of demarcation done before commencement of Act
34.	Effect of provisions inconsistent with other laws
35.	Power to remove difficulties
36.	Power to make rules
The Schedule	Description of the fixed boundarie