The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979
[Act No. 31 of 1979]
[11th June, 1979.]
An Act to provide for the alteration of boundaries of the States of Haryana and Uttar Pradesh and for matters connected therewith.
BE it enacted by Parliament in the Thirtieth Year of the Republic of India as follows:-
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