The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979
34. Effect of provisions inconsistent with other laws.-
The provisions of this Act shall have effect notwithstanding any law, custom or usage which is inconsistent therewith.
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The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979 34. Effect of provisions inconsistent with other laws.- The provisions of this Act shall have effect notwithstanding any law, custom or usage which is inconsistent therewith. |
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