Guardians and Wards Act,1890
38. Right of survivorship among joint guardians
On the death of one of two or more joint guardians, the guardianship continues to the survivor or survivors until a further appointment is made by the court.
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Guardians and Wards Act,1890 38. Right of survivorship among joint guardians On the death of one of two or more joint guardians, the guardianship continues to the survivor or survivors until a further appointment is made by the court. |
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