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8. Payment of amount.

-For the transfer to, and vesting in, the Central Government, under section 3, of the undertakings of the Company and the right, title and interest of the Company in relation to its undertakings, there shall be given by the Central Government to the Company, in cash, and in the manner specified in Chapter VI, and amount of rupees one hundred and seventy-six lakhs.



Gresham and Craven of India Private Limited (Acquisition and Transfer of Undertakings) Act, 1977 Back




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