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Gram Nyayalayas Act, 2008

7. Salary, allowances and other terms and conditions of service of Nyayadhikari. –

The salary and other allowances payable to, and the other terms and conditions of service of, a Nyayadhikari shall be such as may be applicable to the Judicial Magistrate of the first class.



Gram Nyayalayas Act, 2008 Back




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