Gram Nyayalayas Act, 2008

Chapter VIII: Miscellaneous

35. Assistance of police to Gram Nyayalayas. –

1.      Every police officer functioning within the local limits of jurisdiction of a Gram Nyayalaya shall be bound to assist the Gram Nyayalaya in the exercise of its lawful authority.

2.      Whenever the Gram Nyayalaya, in the discharge of its functions, directs a revenue officer or police officer or Government servant to provide assistance to the Gram Nyayalaya, he shall be bound to provide such assistance.