The Governors (Emoluments, Allowances and Privileges) Amendment Act, 2014
[Act No. 8 of 2014]
[4th March, 2014.]
| Contents: | |
| Title | The Governors (Emoluments, Allowances and Privileges) Amendment Act, 2014 |
| Sections: | Particulars: |
| 1. | Short title and commencement |
| 2. | Amendment of section 2 |
| 3. | Insertion of new section 12A |
| 4. | Amendment of section 13 |
