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The Governors (Emoluments, Allowances and Privileges) Act, 1982

Act No. 43 of 1982

[28th August, 1982.]

An Act to determine the emoluments, allowances and privileges of Governors.

BE it enacted by Parliament in the Thirty-third Year of the Republic of India as follows:-



Governors (Emoluments, Allowances and Privileges) Act, 1982 Back




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