The Government Savings Certificates Act, 1959

[Act No. 46 of 1959]

[18th September, 1959.]

Contents
Title	The Government Savings Certificates Act
Sections	Chaptericulars
1.	Short title, commencement and application
2.	Definitions
3.	Restrictions on transfer of savings certificates
4.	Holdings by or on behalf of minors
5.	Payment where certificate is held by or on behalf of a minor
6.	Nomination by holders of savings certificates
7.	Payment on death of holder
8.	Payment to be a full discharge
9.	Security for due administration
10.	Power to administer oath
11.	Protection of action taken in good faith
12.	Power to make rules
13.	Repeal and savings