The Government Savings Banks Act, 1873
[Act No. 5 of 1873]
[28th January, 1873.]
| Contents: | |
| Title | The Government Savings Banks Act, 1873 |
| Sections: | Particulars: |
| 1. | Short title. |
| 2. | Act not to apply to deposits in Anchal Savings Bank. |
| 3. | Interpretation-clause. |
| Deposits Belonging to the Estates of Deceased | |
| 4. | Nomination by depositor. |
| 4A. | Payment on death of depositor. |
| 5. | Payment to be discharge. |
| 6. | Security for due administration. |
| 7. | Power to administer oath.. |
| 8. | Deposit when excluded in computing court fees. |
| 9. | Act not to apply to deposits belonging to estates of European soldiers or deserters. |
| Deposits belonging to minors | |
| 10. | Payment of deposits to minor or guardian. |
| 11. | Legalisation of like payments heretofore made. |
| Deposits belonging to lunatics | |
| 12. | Payment of deposits belonging to lunatics. |
| Deposits made by married women | |
| 13. | Payment of married women's deposits. |
| Miscellaneous | |
| 14. | Protection of action taken in good faith. |
| 15. | Power to make rules. |
