The Government Savings Promotion Act, 1873

[Act No. 5 of 1973]

[28th January, 1873]

Contents
Title	Government Savings Promotion Act, 1873
Sections	Particulars
	Preliminary
1.	Short title
2.	[Act not to apply to deposits in Anchal Savings Bank.] Omitted by the Finance Act, 2018 (13 of 2018), s. 117 (w.e.f. 1-4-2018).
3.	Definitions
3A.	Framing of Savings Schemes
3B.	Deposit by minor
	Deposits Belonging to the Estates of Deceased
4	Nomination by depositor
4A.	Payment on death of depositor
5.	Payment to be discharge
6.	Security for due administration
7.	Power to administer oath
7A.	Power to call for information
8.	Deposit when excluded in computing court fees
9.	[Act not to apply to deposits belonging to estates of European soldiers or deserters.] Rep. by the Government Savings Banks (Amendment) Act, 1959 (45 of 1959), s. 7.
	Deposits belonging to minors
10.	Payment of deposits to minor or guardian
11.	[Legalization of like payments heretofore made.] Rep. by the Government Savings Banks (Amendment) Act, 1959 (45 of 1959), s. 7.
	Deposits belonging to lunatics
12.	Payment of deposits belonging to lunatics
13.	[Payment of married women's deposits.] Omitted by the Finance Act, 2018 (13 of 2018), s. 130 (w.e.f. 1-4-2018).
	Miscellaneous
14.	Protection of action taken in good faith
15.	Power to make rules
16.	Repeal and savings
The Schedule	Existing and Discontinued Savings Schemes