23. Procedure as to lapsing of Bills.-
(1) A Bill pending in the Legislative Assembly shall not lapse by reason of the prorogation of the Assembly.
(2) A Bill which is pending in the Legislative Assembly shall lapse on a dissolution of the Assembly.
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23. Procedure as to lapsing of Bills.- (1) A Bill pending in the Legislative Assembly shall not lapse by reason of the prorogation of the Assembly. (2) A Bill which is pending in the Legislative Assembly shall lapse on a dissolution of the Assembly. |
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