The Government Management of Private Estates Act, 1892
[Act No. 10 of 1892]
[25th October, 1892.]
| Contents | |
| Title | Government Management of Private Estates Act, 1892 |
| Sections | Particulars |
| 1. | Title and extent |
| 2. | Definitions |
| 3. | Power to levy rate |
| 4. | Power to levy special charges |
| 5. | Saving as to special expenditure |
| 6. | Validation of levy of past rates |
| 7. | Power to make rules |
| 8. | Exemption from jurisdiction of Courts |
| 9. | [Repealed.] |
