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The Government Buildings Act, 1899
[Act No. 4 of 1899]
[3rd February, 1899.]
Contents
Title
The Government Buildings Act, 1899
Sections
Particulars
1.
Short title and extent
2.
Municipal authority defined
3.
Exemption of certain Government buildings from municipal areas to regulate the erection, etc., of buildings within municipalities
4.
Objections or suggestions as to erection, etc., of certain Government buildings within municipalities, how to be made and dealt with
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