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The Goods and Services Tax (Compensation to States) Amendment Act, 2018

Act No. 34 of 2018

[29th August, 2018.]

An act further to amend the Goods and Services Tax (Compensation to States) Act, 2017.

BE it enacted by Parliament in the Sixty-ninth Year of the Republic of India as follows:



Goods and Services Tax (Compensation to States) Amendment Act, 2018 Back




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