Goods and Services Tax (Compensation to States) Amendment Act, 2018 | Bare Acts | Law Library

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The Goods and Services Tax (Compensation to States) Amendment Act, 2018

[Act No. 34 of 2018]

[29th August, 2018.]

Contents:
Title	The Goods and Services Tax (Compensation to States) Amendment Act, 2018
Sections:	Particulars:
1.	Short title and commencement
2.	Amendment of section 7
3.	Amendment of section 10

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