1. Short title and commencement.-
(1) This Act may be called the Gold Bonds (Immunities and Exemptions) Act, 1993.
(2) It shall be deemed to have come into force on the 31st day of January, 1993.
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1. Short title and commencement.- (1) This Act may be called the Gold Bonds (Immunities and Exemptions) Act, 1993. (2) It shall be deemed to have come into force on the 31st day of January, 1993. |
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