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The Gold (Control) Amendment Act, 1971

[Act No. 21 of 1971]

[24th June, 1971.]

Contents
Sections Particulars
Title Gold (Control) Amendment Act, 1971
1. Short title and Commencement
2. Repealed
3. Repealed
4. Reopening of past confiscations
5. Validation
6. Repealed


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