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The Goa, Daman and Diu (Extension of the Code of Civil Procedure and the Arbitration Act) Act, 1965

Act No. 30 of 1965

[25th September, 1965.]

An Act to provide for the extension of the Code of Civil Procedure, 1908, and the Arbitration Act, 1940, to the Union territory of Goa, Daman and Diu and for certain other matters.

BE it enacted by Parliament in the Sixteenth Year of the Republic of India as follows:-



Goa, Daman and Diu (Extension of the Code of Civil Procedure and the Arbitration Act) Act, 1965 Back




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