7.[Extension of the jurisdiction of Bombay High Court to Goa, Daman and Diu.]
Rep. by the Goa, Daman and Diu Judicial Commissioner's Court (Declaration asHigh Court) Act, 1964 (16 of 1964), section 8 (w.e.f.16-12-1964).
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
7.[Extension of the jurisdiction of Bombay High Court to Goa, Daman and Diu.] Rep. by the Goa, Daman and Diu Judicial Commissioner's Court (Declaration asHigh Court) Act, 1964 (16 of 1964), section 8 (w.e.f.16-12-1964). |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
