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The Goa, Daman and Diu Reorganisation Act, 1987

62. Powers of Central Government to give directions.-

The Central Government may give such directions to the State Government as may appear to it to be necessary for the purpose of giving effect to the foregoing provisions of this Part and the said Government shall comply with such directions.



Goa, Daman and Diu Reorganisation Act, 1987 Back




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