25. [Properties in India not to be insured with foreign insurers except with permission of Central Government.]
Omitted by the Insurance Laws (Amendment) Act, 2015 (5 of 2015), s. 104 (w.e.f. 26-12-2014).
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25. [Properties in India not to be insured with foreign insurers except with permission of Central Government.] Omitted by the Insurance Laws (Amendment) Act, 2015 (5 of 2015), s. 104 (w.e.f. 26-12-2014). |
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