The Freedom of Information Act, 2002
Chapter II
FREEDOM OF INFORMATION AND OBLIGATIONS OF PUBLIC AUTHORITIES
3. Freedom of information.-
Subject to the provisions of this Act, all citizens shall have freedom of information.
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The Freedom of Information Act, 2002 Chapter II FREEDOM OF INFORMATION AND OBLIGATIONS OF PUBLIC AUTHORITIES 3. Freedom of information.- Subject to the provisions of this Act, all citizens shall have freedom of information. |
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