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Forest (Conservation) Act, 1980

(6 of 1980)

Contents
Sections Particulars
1 Short title, extent and commencement
2 Restriction on the de-reservation of forests or use of forest land for non-forest purpose
3 Constitution of Advisory Committee
3A Penalty for contravention of the provisions of the Act
3B Offences by authorities and Government departments
4 Power to make rules
5 Repeal and saving

[27th December, 1980 ]

An Act to provide for the conservation of forests and for matters connected therewith or ancillary or incidental thereto.

BE it enacted by Parliament in the Thirty-first year of the Republic of India as follows:-



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