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The Foreigners Law (Application and Amendment) Act, 1962
Act No. 42 of 1962

[24th November, 1962.]

An Act to apply the Registration of Foreigners Act, 1939 and the Foreigners Act, 1946 to certain persons to whom they do not at present apply and further to amend the Foreigners Act, 1946.

BE it enacted by Parliament in the Thirteenth Year of the Republic of India as follows:-



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