The Foreigners Act, 1946
15. Protection to persons acting under this Act. -
No suit, prosecution or other legal proceedings shall lie against any person for anything which is in good faith done or intended to be done under this Act.
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The Foreigners Act, 1946 15. Protection to persons acting under this Act. - No suit, prosecution or other legal proceedings shall lie against any person for anything which is in good faith done or intended to be done under this Act. |
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