Foreign Contribution (Regulation) Act, 1976

Foot Notes

1 Inserted by the FCR (Amendment) Act, 1985, w.r.e.f. 20th. October, 1984.

2 Substituted by the FCR (Amendment) Act, 1985, w.r.e.f. 20th. October, 1984.

3 Substituted for the words "Government servant" by the FCR (Amendment) Act, 1985, w.r.e.f. 20th. October, 1984.

4 Substituted by the FCR (Amendment) Act, 1985, w.e.f. 1st. January, 1985.

5 Substituted for the words "require any association, specified in section 6" by the FCR (Amendment) Act, 1985, w.e.f. 1st. January,1985.

6 Substituted for the words and figure "class I post" by the FCR (Amendment) Act, 1985, w.r.e.f. 20th. October, 1984