The Foreign Aircraft (Exemption from Taxes and Duties on Fuel and Lubricants) Act, 2002

[Act No. 36 of 2002]

[11th June, 2002.]

Contents
Title	Foreign Aircraft (Exemption from Taxes and Duties on Fuel and Lubricants) Act, 2002
Sections	Particulars
1.	Short title and extent
2.	Definitions
3.	Exemption from levy of taxes and duties on fuel and lubricants supplied to aircraft of other countries