The Finance Commission (Miscellaneous Provisions) Act, 1951

[Act No. 33 of 1951]

[16th May, 1951.]

Contents
Title	The Finance Commission (Miscellaneous Provisions) Act, 1951
Sections	Particulars
1	Short title.
2	Definitions
3	Qualifications for appointment as, and the manner of selection of, members of the Commission.
4	Personal interest to disqualify members.
5	Disqualifications for being a member of the Commission.
6	Term of office of members and eligibility for reappointment.
7	Conditions of service and salaries and allowances of members.
8	Procedure and powers of the Commission.