Federal Court (Enlargement of Jurisdiction) Act, 1947

Contents
Sl. No.	Particulars
1	Short title and commencement
2	Definitions
3	Enlargement of the Federal Courts jurisdiction
4	Continuance of certain proceedings in High Courts
5	Pending application for special leave to appeal
6	Modification of existing laws
7	Savings
8	Registrars certificate to be conclusive as to fact of transmission of records