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The Farm Laws Repeal Act, 2021
[Act No. 40 of 2021]
[30th November, 2021.]
Contents
Title
Farm Laws Repeal Act, 2021
1.
Short title
2.
Repeal of Acts 20 of 2020, 21 of 2020 and 22 of 2020
3.
Amendment of Act 10 of 1955
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