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Chapter II

Promotion and Facilitation of Trade and Commerce of Farmers' Produce

3. Freedom to conduct trade and commerce in a trade area.-Subject to the provisions of this Act, any farmer or trader or electronic trading and transaction platform shall have the freedom to carry on the inter-State or intra-State trade and commerce in farmers' produce in a trade area.



Farmers Produce Trade and Commerce (Promotion and Facilitation) Act, 2020 Back




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