Factories Act, 1948
117. Protection to persons acting under this Act
No suit, prosecution or other legal proceeding shall lie against any person for anything which is in good faith done or intended to be done under this Act.
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Factories Act, 1948 117. Protection to persons acting under this Act No suit, prosecution or other legal proceeding shall lie against any person for anything which is in good faith done or intended to be done under this Act. |
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