The Extradition Act, 1962
6. Issue of warrant for arrest.
On receipt of an order of the Central Government under section 5, the magistrate shall issue a warrant for the arrest of the fugitive criminal.
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The Extradition Act, 1962 6. Issue of warrant for arrest. On receipt of an order of the Central Government under section 5, the magistrate shall issue a warrant for the arrest of the fugitive criminal. |
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