The Extradition Act, 1962
11. Chapter not to apply to foreign states countries to which Chapter III applies.
Nothing contained in this Chapter shall apply to fugitive criminals 1*** to which Chapter III applies.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
The Extradition Act, 1962 11. Chapter not to apply to foreign states countries to which Chapter III applies. Nothing contained in this Chapter shall apply to fugitive criminals 1*** to which Chapter III applies. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
