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Export-Import Bank of India Act, 1981

4. Authorised capital.-

1.   The authorised capital of the Exim Bank shall be two hundred crores of rupees: Provided that the Central Government may, by notification, increase the said capital up to five hundred crores of rupees.

2.   The issued capital of the Exim Bank shall be wholly subscribed by the Central Government.



Export-Import Bank of India Act, 1981 Back




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