Export-Import Bank of India Act, 1981
20. Liquidation of Export Development Fund.-
The Export Development Fund shall not be closed or wound up save by order of the Central Government and in such manner as that Government may direct.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Export-Import Bank of India Act, 1981 20. Liquidation of Export Development Fund.- The Export Development Fund shall not be closed or wound up save by order of the Central Government and in such manner as that Government may direct. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
