Export-Import Bank of India Act, 1981
14. Grants, donations, etc., to Exim Bank.-
The Exim Bank may receive gifts, grants, donations or benefactions from Government or any other source in or outside India.
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Export-Import Bank of India Act, 1981 14. Grants, donations, etc., to Exim Bank.- The Exim Bank may receive gifts, grants, donations or benefactions from Government or any other source in or outside India. |
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