Expenditure-Tax Act, 1987
2. Definitions
In these rules, unless the context otherwise requires:-
(a) "Act" means the Expenditure-tax Act, 1987 (35 of 1987);
(b) "Form" means a form set out in the Appendix to these rules.
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Expenditure-Tax Act, 1987 2. Definitions In these rules, unless the context otherwise requires:- (a) "Act" means the Expenditure-tax Act, 1987 (35 of 1987); (b) "Form" means a form set out in the Appendix to these rules. |
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