Essential Commodities (Special Provisions) Act, 1981
11. Substitution of new sections for section 12A.-
For section 12A of the principal Act, the following sections shall be substituted, namely:--
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Essential Commodities (Special Provisions) Act, 1981 11. Substitution of new sections for section 12A.- For section 12A of the principal Act, the following sections shall be substituted, namely:-- |
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