Essential Commodities (Special Provisions) Act, 1981
"10AA. Power to arrest.-
Notwithstanding anything contained in the Code of Criminal Procedure, 1973 (2 of 1974), no officer below the rank of an officer in cha
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Essential Commodities (Special Provisions) Act, 1981 "10AA. Power to arrest.- Notwithstanding anything contained in the Code of Criminal Procedure, 1973 (2 of 1974), no officer below the rank of an officer in cha |
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