Essential Commodities Act, 1955
1. Short Title and Extent.
(1) This Act may be called the Essential Commodities Act, 1955.
(2) It extends to the whole of India [ 2 * * * 2 ].
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Essential Commodities Act, 1955 1. Short Title and Extent. (1) This Act may be called the Essential Commodities Act, 1955. (2) It extends to the whole of India [ 2 * * * 2 ]. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
