Equal Remuneration Act, 1976
1. Short title and commencement
(1) These rules may be called the Central Advisory Committee on Equal Remuneration Rules, 1991.
(2) They shall come into force on the date of their publication in the Official Gazette.
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Equal Remuneration Act, 1976 1. Short title and commencement (1) These rules may be called the Central Advisory Committee on Equal Remuneration Rules, 1991. (2) They shall come into force on the date of their publication in the Official Gazette. |
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