The Energy Conservation Act, 2001
24. Annual report to be laid before Parliament.-
The Central Government shall cause the annual report referred to in section 23 to be laid, as soon as may be after it is received, before each House of Parliament.
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The Energy Conservation Act, 2001 24. Annual report to be laid before Parliament.- The Central Government shall cause the annual report referred to in section 23 to be laid, as soon as may be after it is received, before each House of Parliament. |
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