Employees’ State Insurance Act, 1948
99. Medical care for the families of insured persons
At any time when its funds so permit, the Corporation may provide or contribute towards the cost of medical care for the families of insured persons.]
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Employees’ State Insurance Act, 1948 99. Medical care for the families of insured persons At any time when its funds so permit, the Corporation may provide or contribute towards the cost of medical care for the families of insured persons.] |
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