Employees’ State Insurance Act, 1948
38. All employees to be insured
Subject to the provisions of this Act, all employees in factories or establishments to which this Act applies shall be insured in the manner provided by this Act.
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Employees’ State Insurance Act, 1948 38. All employees to be insured Subject to the provisions of this Act, all employees in factories or establishments to which this Act applies shall be insured in the manner provided by this Act. |
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